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Satyapal Takiyar vs Vijay Kumar Jha
2016 Latest Caselaw 1743 ALL

Citation : 2016 Latest Caselaw 1743 ALL
Judgement Date : 22 April, 2016

Allahabad High Court
Satyapal Takiyar vs Vijay Kumar Jha on 22 April, 2016
Bench: Sudhir Agarwal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CIVIL REVISION No. - 214 of 2009
 

 
Revisionist :- Satyapal Takiyar
 
Opposite Party :- Vijay Kumar Jha
 
Counsel for Revisionist :- Dileep Chandra Mishra,Ravi Shankar Prasad,Zafar Naiyer
 
Counsel for Opposite Party :- M.K. Gupta,Chandra Bhan Gupta
 

 
Hon'ble Sudhir Agarwal,J.

1. Learned counsel for revisionist states that sole revisionist has died and substitution application has been filed on 16.04.2016 which is not available on record.

2. Office is directed to trace the same and place it on record.

Order Date :- 22.4.2016

Pravin

 

 

 
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