Rintu Kumar Singh, Constable No. ... vs State Of U.P. And 3 Others
2016 Latest Caselaw 1598 ALL

Citation : 2016 Latest Caselaw 1598 ALL
Judgement Date : 20 April, 2016

Allahabad High Court

Rintu Kumar Singh, Constable No. ... vs State Of U.P. And 3 Others on 20 April, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 17630 of 2016
 

 
Petitioner :- Rintu Kumar Singh, Constable No. 736 C.P
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Vijay Gautam,Mohammad Fahad
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned Standing Counsel is granted six weeks time to file counter affidavit. Rejoinder affidavit, if any, may be filed within a week thereafter.

List this case after expiry of the aforesaid period.

Order Date :- 20.4.2016

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