Ravindra Srivastava vs State Of U.P. And 5 Others
2016 Latest Caselaw 1594 ALL

Citation : 2016 Latest Caselaw 1594 ALL
Judgement Date : 20 April, 2016

Allahabad High Court

Ravindra Srivastava vs State Of U.P. And 5 Others on 20 April, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 17512 of 2016
 

 
Petitioner :- Ravindra Srivastava
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- Satya Prakash Pandey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

The writ petition discloses astonishing fact as serious allegations have been made by the petitioner against some officials.

Put up this case on 03.05.2016 as supplementary fresh.

The respondent nos. 3 and 5 are directed to send original record of the case before this Court by some responsible officer on 03.05.2016.

Order Date :- 20.4.2016

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