Sunday, 10, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Subhash Chand And 5 Others vs State Of U.P. And 3 Others
2016 Latest Caselaw 1590 ALL

Citation : 2016 Latest Caselaw 1590 ALL
Judgement Date : 20 April, 2016

Allahabad High Court
Subhash Chand And 5 Others vs State Of U.P. And 3 Others on 20 April, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 17053 of 2016
 

 
Petitioner :- Subhash Chand And 5 Others
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Rajendra Kumar Ojha
 
Counsel for Respondent :- C.S.C.,Nisheeth Yadav
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

List is revised.

Learned counsel for the petitioner is not present though Sri M.N. Singh, learned counsel for the respondent is present.

Adverse order is deferred.

List in the next cause list showing the name of Sri M.N. Singh as counsel for the respondent.

Order Date :- 20.4.2016

AU

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter