Mahesh Chandra Pal vs State Of U.P. And 4 Others
2016 Latest Caselaw 1589 ALL

Citation : 2016 Latest Caselaw 1589 ALL
Judgement Date : 20 April, 2016

Allahabad High Court

Mahesh Chandra Pal vs State Of U.P. And 4 Others on 20 April, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 17038 of 2016
 

 
Petitioner :- Mahesh Chandra Pal
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Badri Mani Tripathi,Saurabh Basu
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned Standing Counsel appears for all the State functionaries. As prayed by him, six weeks time is granted to file counter affiavit. Rejoinder affidavit, if any, may be filed within a week thereafter.

List this case in the week commencing 11.07.2016.

Order Date :- 20.4.2016

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