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Ram Sajan vs Fakeer
2016 Latest Caselaw 1578 ALL

Citation : 2016 Latest Caselaw 1578 ALL
Judgement Date : 20 April, 2016

Allahabad High Court
Ram Sajan vs Fakeer on 20 April, 2016
Bench: Pramod Kumar Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 109 of 2016
 

 
Appellant :- Ram Sajan
 
Respondent :- Fakeer
 
Counsel for Appellant :- Abhishek Misra,H.R. Misra
 
Counsel for Respondent :- Pawan Kumar Srivastava
 

 
Hon'ble Pramod Kumar Srivastava,J.

Lower court records have not been received as per earlier direction of this Court.

Summon lower court records with reminder to the District Judge concerned.

List this case on 12th July, 2016 as unlisted.

Order Date :- 20.4.2016

Sanjeev

 

 

 
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