Lala Ram vs Ghaziabad Vikas Pradhikaran
2016 Latest Caselaw 1574 ALL

Citation : 2016 Latest Caselaw 1574 ALL
Judgement Date : 20 April, 2016

Allahabad High Court

Lala Ram vs Ghaziabad Vikas Pradhikaran on 20 April, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 480 of 2008
 

 
Appellant :- Lala Ram
 
Respondent :- Ghaziabad Vikas Pradhikaran
 
Counsel for Appellant :- K.C. Sinha,Ajay Kumar Yadav
 
Counsel for Respondent :- N.K.Sharma
 

 
Hon'ble Pramod Kumar Srivastava,J.

Adjourned on the request of learned counsel for the appellant.

List this case in the 1st week of July, 2016.

Order Date :- 20.4.2016

Sanjeev

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