Raghubir Saran Diwakar Rahi & ... vs State Of U.P.& Others
2016 Latest Caselaw 1572 ALL

Citation : 2016 Latest Caselaw 1572 ALL
Judgement Date : 20 April, 2016

Allahabad High Court

Raghubir Saran Diwakar Rahi & ... vs State Of U.P.& Others on 20 April, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 2189 of 1997
 

 
Applicant :- Raghubir Saran Diwakar Rahi & Another
 
Opposite Party :- State Of U.P.& Others
 
Counsel for Applicant :- V.Saran,Diwakar Rahi,Varindra Singh
 
Counsel for Opposite Party :- A.G.A.,Vineet Saran
 

 
Hon'ble Naheed Ara Moonis,J.

At the request of Shri Varindra Singh, learned counsel for the applicants, the case is adjourned for the day.

Let the case be listed after two weeks.

Order Date :- 20.4.2016

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