Rajesh Ram vs State Of U.P. And 2 Others
2016 Latest Caselaw 1522 ALL

Citation : 2016 Latest Caselaw 1522 ALL
Judgement Date : 19 April, 2016

Allahabad High Court

Rajesh Ram vs State Of U.P. And 2 Others on 19 April, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 376 of 2016
 

 
Petitioner :- Rajesh Ram
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Siddharth Khare,Ashok Khare
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned counsel for the petitioner is granted a week's time to file rejoinder affidavit.

List this case on 09.05.2016 within top ten cases.

The interim order is extended till the next date of listing.

Order Date :- 19.4.2016

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