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Amar Pal Singh vs State Of U.P. And 3 Others
2016 Latest Caselaw 1513 ALL

Citation : 2016 Latest Caselaw 1513 ALL
Judgement Date : 19 April, 2016

Allahabad High Court
Amar Pal Singh vs State Of U.P. And 3 Others on 19 April, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 10103 of 2016
 

 
Petitioner :- Amar Pal Singh
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Vijay Gautam,Mohammad Fahad
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned Standing Counsel was granted six weeks time to file counter affidavit on 03.03.2016.

As prayed by him, two months further time is granted to file counter affidavit. Rejoinder affidavit, if any, may be filed within a week thereafter.

List after expiry of the aforesaid period.

Order Date :- 19.4.2016

AU

 

 

 
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