Bankey vs Ram Pati And Others
2016 Latest Caselaw 1512 ALL

Citation : 2016 Latest Caselaw 1512 ALL
Judgement Date : 19 April, 2016

Allahabad High Court

Bankey vs Ram Pati And Others on 19 April, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 1568 of 2001
 

 
Appellant :- Bankey
 
Respondent :- Ram Pati And Others
 
Counsel for Appellant :- V.Singh
 
Counsel for Respondent :- Ranjit Saxena,Shyam Ji Gaur
 

 
Hon'ble Pramod Kumar Srivastava,J.

List this case in the next cause list.

Order Date :- 19.4.2016

Sanjeev

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