Ram Kalyan Singh vs High Court Of Judicature At Alld. ...
2016 Latest Caselaw 1502 ALL

Citation : 2016 Latest Caselaw 1502 ALL
Judgement Date : 19 April, 2016

Allahabad High Court

Ram Kalyan Singh vs High Court Of Judicature At Alld. ... on 19 April, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 24023 of 2014
 

 
Petitioner :- Ram Kalyan Singh
 
Respondent :- High Court Of Judicature At Alld. And 2 Others
 
Counsel for Petitioner :- D.K. Singh,Satish Madhyan,V.K. Singh
 
Counsel for Respondent :- Manish Goyal,Bushra Mariam,Manish Goyal,Rajan Srivastava,S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

List is revised.

No one is present.

The writ petition is dismissed in default.

Order Date :- 19.4.2016

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