V.K.Patne vs Ii Addl. Session Judge
2016 Latest Caselaw 1500 ALL

Citation : 2016 Latest Caselaw 1500 ALL
Judgement Date : 19 April, 2016

Allahabad High Court

V.K.Patne vs Ii Addl. Session Judge on 19 April, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 3426 of 1994
 

 
Applicant :- V.K.Patne
 
Opposite Party :- Ii Addl. Session Judge
 
Counsel for Applicant :- Ashok Khare
 
Counsel for Opposite Party :- Virendra Singh,A.G.A.
 

 
Hon'ble Naheed Ara Moonis,J.

Case called out. None has appeared on behalf of the applicant to press this application. However, learned A.G.A. is present.

Accordingly, the application u/s 482 Cr.P.C. is dismsised for non prosecution.

Interim order, if any, stands vacated.

Order Date :- 19.4.2016

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