Ajay Kumar Yadav vs State Of U.P. And 2 Others
2016 Latest Caselaw 1451 ALL

Citation : 2016 Latest Caselaw 1451 ALL
Judgement Date : 13 April, 2016

Allahabad High Court

Ajay Kumar Yadav vs State Of U.P. And 2 Others on 13 April, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 16580 of 2016
 

 
Petitioner :- Ajay Kumar Yadav
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Krishna Kant Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned Standing Counsel has accepted notice on behalf of all the respondents. He may file counter affidavit within two months. Rejoinder affidavit, if any, may be filed within a week thereafter.

List in the week commencing 01.08.2016.

Order Date :- 13.4.2016

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