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Neeraj Singh vs State Of U.P. And 8 Others
2016 Latest Caselaw 1450 ALL

Citation : 2016 Latest Caselaw 1450 ALL
Judgement Date : 13 April, 2016

Allahabad High Court
Neeraj Singh vs State Of U.P. And 8 Others on 13 April, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 16576 of 2016
 

 
Petitioner :- Neeraj Singh
 
Respondent :- State Of U.P. And 8 Others
 
Counsel for Petitioner :- Arvind Kumar Kushwaha
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Tag this writ petition with Writ-A No.14133 of 2016 (Chhatra Pal and others v. State of U.P. and others)

Learned Standing Counsel may seek instruction in the matter.

Order Date :- 13.4.2016

AU

 

 

 
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