Ali Husain And Others vs Abdul Salam And Others
2016 Latest Caselaw 1369 ALL

Citation : 2016 Latest Caselaw 1369 ALL
Judgement Date : 11 April, 2016

Allahabad High Court

Ali Husain And Others vs Abdul Salam And Others on 11 April, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 280 of 2009
 

 
Appellant :- Ali Husain And Others
 
Respondent :- Abdul Salam And Others
 
Counsel for Appellant :- O.P. Mishra,O.P.Sharma
 
Counsel for Respondent :- Anil Kuamr Singh
 

 
Hon'ble Pramod Kumar Srivastava,J.

List this case in the next cause list.

Order Date :- 11.4.2016

Sanjeev

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