Kali Prasad And Another vs Swami Nath And 5 Ors.
2016 Latest Caselaw 1356 ALL

Citation : 2016 Latest Caselaw 1356 ALL
Judgement Date : 11 April, 2016

Allahabad High Court

Kali Prasad And Another vs Swami Nath And 5 Ors. on 11 April, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 305 of 2016
 

 
Appellant :- Kali Prasad And Another
 
Respondent :- Swami Nath And 5 Ors.
 
Counsel for Appellant :- Y.S. Saxena
 
Counsel for Respondent :- Ishwar Kumar Upadhyay
 

 
Hon'ble Pramod Kumar Srivastava,J.

List revised. None present for the appellant.

Heard learned counsel for the respondent.

It appears appropriate that one more opportunity of hearing should be afforded to the learned counsel for the appellants for placing their arguments on the point of admission of second appeal.

List this case on 5th October, 2016.

It is made clear that neither this appeal has been admitted nor any interim/stay order has been passed in it.

Order Date :- 11.4.2016

Sanjeev

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