Raj Nath vs Up-Ziladhikari And 3 Ors.
2016 Latest Caselaw 1351 ALL

Citation : 2016 Latest Caselaw 1351 ALL
Judgement Date : 11 April, 2016

Allahabad High Court

Raj Nath vs Up-Ziladhikari And 3 Ors. on 11 April, 2016

Bench: Ran Vijai Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 6973 of 2014
 

 
Petitioner :- Raj Nath
 
Respondent :- Up-Ziladhikari And 3 Ors.
 
Counsel for Petitioner :- Indra Jeet Yadav
 
Counsel for Respondent :- C.S.C.,Manoj Kumar Yadav,Yogendra Kumar
 

 
Hon'ble Ran Vijai Singh,J.

As prayed, list after two weeks.

Interim order, if any, is continuing, shall continue till the next date of listing.

Order Date :- 11.4.2016

G.S

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