Mohammad Haroon vs State Of U.P. Through ...
2016 Latest Caselaw 1313 ALL

Citation : 2016 Latest Caselaw 1313 ALL
Judgement Date : 7 April, 2016

Allahabad High Court

Mohammad Haroon vs State Of U.P. Through ... on 7 April, 2016

Bench: Sudhir Agarwal, Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - C No. - 3969 of 2001
 

 
Petitioner :- Mohammad Haroon
 
Respondent :- State Of U.P. Through Collector/D.M. & Others
 
Counsel for Petitioner :- K.K.Mishra,U.P.Awasthi
 
Counsel for Respondent :- C.S.C.,Ranjeet Saxena,S.Chaturvedi,U.K.Uniyal
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Shamsher Bahadur Singh,J.

It is reported that the cases of Sri Satish Chaturvedi, learned counsel for respondents are adjourned upto 13.04.2016.

List thereafter.

Order Date :- 7.4.2016

Pravin

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