Suresh Chandra Sharma vs Director General Of Police, U.P. ...
2016 Latest Caselaw 1251 ALL

Citation : 2016 Latest Caselaw 1251 ALL
Judgement Date : 4 April, 2016

Allahabad High Court

Suresh Chandra Sharma vs Director General Of Police, U.P. ... on 4 April, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 14581 of 2016
 

 
Petitioner :- Suresh Chandra Sharma
 
Respondent :- Director General Of Police, U.P. And 3 Others
 
Counsel for Petitioner :- Dinesh Kumar Chadha
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned Standing Counsel appears for State authorities. He seeks time to file counter affidavit within four weeks. Rejoinder affidavit, if any, may be filed within a week thereafter.

List this case in the week commencing 11.07.2016 among top ten cases. The petitioner is at liberty to make a mention on the next date to take up the case out of turn as the petitioner is senior citizen.

Order Date :- 4.4.2016

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