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Paras Nath Mishra vs Vishwakarma Lohar & Others
2016 Latest Caselaw 1239 ALL

Citation : 2016 Latest Caselaw 1239 ALL
Judgement Date : 4 April, 2016

Allahabad High Court
Paras Nath Mishra vs Vishwakarma Lohar & Others on 4 April, 2016
Bench: Pramod Kumar Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 949 of 2014
 

 
Appellant :- Paras Nath Mishra
 
Respondent :- Vishwakarma Lohar & Others
 
Counsel for Appellant :- Ram Niwas Singh,A.N. Roy
 

 
Hon'ble Pramod Kumar Srivastava,J.

List this case in the next cause list.

Order Date :- 4.4.2016

Sanjeev

 

 

 
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