Sunil Kumar vs Addl. District Judge, Court No. 3 ...
2016 Latest Caselaw 1218 ALL

Citation : 2016 Latest Caselaw 1218 ALL
Judgement Date : 1 April, 2016

Allahabad High Court

Sunil Kumar vs Addl. District Judge, Court No. 3 ... on 1 April, 2016

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - A No. - 20308 of 2006
 

 
Petitioner :- Sunil Kumar
 
Respondent :- Addl. District Judge, Court No. 3 Piliphit And Others
 
Counsel for Petitioner :- Chandra Shekhar Srivastav,Sudhanshu Srivastava
 
Counsel for Respondent :- A.K. Sachan,S.C.
 

 
Hon'ble Sudhir Agarwal,J.

Passed over for the day on account of illness of Sri A.K. Sachan, learned counsel for respondents.

Order Date :- 1.4.2016

Pravin

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