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Ram Kumar Sharma And 20 Others vs State Of U.P. And 2 Others
2016 Latest Caselaw 1215 ALL

Citation : 2016 Latest Caselaw 1215 ALL
Judgement Date : 1 April, 2016

Allahabad High Court
Ram Kumar Sharma And 20 Others vs State Of U.P. And 2 Others on 1 April, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 6736 of 2016
 

 
Petitioner :- Ram Kumar Sharma And 20 Others
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Rajesh Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Six weeks further time is granted to file counter affidavit.

List after expiry of the aforesaid period.

The interim order is extended till the next date of listing.

Order Date :- 1.4.2016

AU

 

 

 
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