Satya Dev vs Jhumuklal & Others
2016 Latest Caselaw 1197 ALL

Citation : 2016 Latest Caselaw 1197 ALL
Judgement Date : 1 April, 2016

Allahabad High Court

Satya Dev vs Jhumuklal & Others on 1 April, 2016

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 304 of 2006
 

 
Appellant :- Satya Dev
 
Respondent :- Jhumuklal & Others
 
Counsel for Appellant :- Arun Kumar Bhatt,A.K. Singh,S.P. Saroj,Vishal Khandelwal
 
Counsel for Respondent :- J.S. Pandey
 

 
Hon'ble Sudhir Agarwal,J.

As prayed, case is passed over for the day.

Order Date :- 1.4.2016

Pravin

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