Premchand Anuragi vs State Of U.P. And 5 Others
2016 Latest Caselaw 1195 ALL

Citation : 2016 Latest Caselaw 1195 ALL
Judgement Date : 1 April, 2016

Allahabad High Court

Premchand Anuragi vs State Of U.P. And 5 Others on 1 April, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 6051 of 2016
 

 
Petitioner :- Premchand Anuragi
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- Rafeek Ahmad,R.A.Khan,Vishnu Gupta
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

List is revised.

None appears to press this petition.

The writ petition is dismissed for non-prosecution.

Order Date :- 1.4.2016

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