Mohit Kumar vs Union Of India And 3 Others
2016 Latest Caselaw 1191 ALL

Citation : 2016 Latest Caselaw 1191 ALL
Judgement Date : 1 April, 2016

Allahabad High Court

Mohit Kumar vs Union Of India And 3 Others on 1 April, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 2269 of 2016
 

 
Petitioner :- Mohit Kumar
 
Respondent :- Union Of India And 3 Others
 
Counsel for Petitioner :- Sanjay Kumar
 
Counsel for Respondent :- A.S.G.I.,S.C.,Yogendra.Kumar,U.O.I.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Leaned counsel for the petitioner is granted a week's time to file rejoinder affidavit.

List after expiry of the aforesaid period.

Order Date :- 1.4.2016

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