Dr. Raj Kumar Upadhyay vs Jagveer Kishor Jain & 6 Others
2016 Latest Caselaw 1170 ALL

Citation : 2016 Latest Caselaw 1170 ALL
Judgement Date : 1 April, 2016

Allahabad High Court

Dr. Raj Kumar Upadhyay vs Jagveer Kishor Jain & 6 Others on 1 April, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- ELECTION PETITION No. - 5 of 2014
 

 
Petitioner :- Dr. Raj Kumar Upadhyay
 
Respondent :- Jagveer Kishor Jain & 6 Others
 
Counsel for Petitioner :- In Person,N.K.Pandey,Sudha Pandey
 
Counsel for Respondent :- Ravi Kiran Jain,Ankit Kr.Rai,Pankaj Agarwal,Som Veer
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Passed over for the day on the illness slip of Sri Pankaj Agrawal, counsel for the respondent.

Order Date :- 1.4.2016

Download the LatestLaws.com Mobile App