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Pradeep Kumar Singh vs State Of U.P.Through Secretary ...
2015 Latest Caselaw 3848 ALL

Citation : 2015 Latest Caselaw 3848 ALL
Judgement Date : 3 November, 2015

Allahabad High Court
Pradeep Kumar Singh vs State Of U.P.Through Secretary ... on 3 November, 2015
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 548 of 1992
 

 
Petitioner :- Pradeep Kumar Singh
 
Respondent :- State Of U.P.Through Secretary Rajya Sampati And Another
 
Counsel for Petitioner :- Kapil Dev,A K Chaturvedi,Dharmendra Kumar Dixit,Sharad Kumar Dixit
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

On the request of Sri Dharmendra Kumar Dixit, learned Counsel for the petitioner, case is adjourned.

List again.

Order Date :- 3.11.2015

Arvind

 

 

 
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