Satish Chandra Bajpai vs The Hon'Ble A.C.J. High Court Of ...
2015 Latest Caselaw 3840 ALL

Citation : 2015 Latest Caselaw 3840 ALL
Judgement Date : 3 November, 2015

Allahabad High Court

Satish Chandra Bajpai vs The Hon'Ble A.C.J. High Court Of ... on 3 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 2585 of 1990
 

 
Petitioner :- Satish Chandra Bajpai
 
Respondent :- The Hon'Ble A.C.J. High Court Of Judicature At Allahabad & O
 
Counsel for Petitioner :- M.P. Sharma,Ganesh Shanker Bajapi,H.S. Jain,Ramesh Chandra Saxena,S D Singh,S.C.Bajpai
 
Counsel for Respondent :- C.S.C,Gaurav Mehrotra
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri R.C.Saxena, learned Counsel for the petitioner has concluded his argument.

Put up tomorrow i.e. 4.11.2015 for argument of Sri Gaurav Mehrotra, learned Counsel for the opposite party.

Order Date :- 3.11.2015

Arvind

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