Krishna Kumar Pandey vs State Of U.P.
2015 Latest Caselaw 3838 ALL

Citation : 2015 Latest Caselaw 3838 ALL
Judgement Date : 3 November, 2015

Allahabad High Court

Krishna Kumar Pandey vs State Of U.P. on 3 November, 2015

Bench: Arun Tandon, Vipin Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- CRIMINAL APPEAL No. - 750 of 2006
 

 
Appellant :- Krishna Kumar Pandey
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- G.P. Dikshit
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Arun Tandon,J.

Hon'ble Vipin Sinha,J.

Passed over on the illness slip of learned counsel for the appellant.

List in the month of January, 2016.

Order Date :- 3.11.2015

Ashish Pd.

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