Ganesh Kumar, S/O-Late Sri Anwar ... vs Lucknow University, Lucknow, ...
2015 Latest Caselaw 3833 ALL

Citation : 2015 Latest Caselaw 3833 ALL
Judgement Date : 3 November, 2015

Allahabad High Court

Ganesh Kumar, S/O-Late Sri Anwar ... vs Lucknow University, Lucknow, ... on 3 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 5271 of 2009
 

 
Petitioner :- Ganesh Kumar, S/O-Late Sri Anwar Balmiki,
 
Respondent :- Lucknow University, Lucknow, Thru.Its Vice Chancellor,
 
Counsel for Petitioner :- Arvind Kumar Vishwakarma
 
Counsel for Respondent :- U.N.Mishra,S.P.Shukla,Savitra Vardhan Singh
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

On the request of Sri Arvind Kumar Vishwakarma, learned Counsel for the petitioner, case is adjourned.

List again.

Order Date :- 3.11.2015

Arvind

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