Mohd. Ismaiel vs State Of U.P
2015 Latest Caselaw 3832 ALL

Citation : 2015 Latest Caselaw 3832 ALL
Judgement Date : 3 November, 2015

Allahabad High Court

Mohd. Ismaiel vs State Of U.P on 3 November, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 7852 of 2015
 

 
Applicant :- Mohd. Ismaiel
 
Opposite Party :- State Of U.P
 
Counsel for Applicant :- S.Malik-E-Ashtar Rizvi
 
Counsel for Opposite Party :- Govt.Advocate,Farooq Ayoob
 

 
Hon'ble Bachchoo Lal,J.

On the request of the learned counsel for the applicant, list in the next cause list.

Order Date :- 3.11.2015

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