Up.Chalchitra Ngam Ltd.Through ... vs Shri Virendra Narain Shukla
2015 Latest Caselaw 3823 ALL

Citation : 2015 Latest Caselaw 3823 ALL
Judgement Date : 3 November, 2015

Allahabad High Court

Up.Chalchitra Ngam Ltd.Through ... vs Shri Virendra Narain Shukla on 3 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- REVIEW PETITION No. - 167 of 2004
 

 
Petitioner :- Up.Chalchitra Ngam Ltd.Through M.D.
 
Respondent :- Shri Virendra Narain Shukla
 
Counsel for Petitioner :- Ashok Kumar
 
Counsel for Respondent :- C.S.C.,Arshad Rizvi,Rajesh Singh Chauhan
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri Ashok Kumar, learned Counsel for the petitioner is reported to be ill.

Case is adjourned.

List again.

Order Date :- 3.11.2015

Arvind

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