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Santey @ Sant Ram vs State Of U.P.
2015 Latest Caselaw 3814 ALL

Citation : 2015 Latest Caselaw 3814 ALL
Judgement Date : 3 November, 2015

Allahabad High Court
Santey @ Sant Ram vs State Of U.P. on 3 November, 2015
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 7687 of 2015
 

 
Applicant :- Santey @ Sant Ram
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Lalu Prasad Bhatt
 
Counsel for Opposite Party :- Govt. Advocate,Pawan Kumar Sharma
 

 
Hon'ble Bachchoo Lal,J.

On the request of the learned counsel for the applicant, list in the next cause list.

Order Date :- 3.11.2015

A.

 

 

 
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