Syed Mansoor Hasan Rizvi vs Director,Local Bodies,U.P.And 4 ...
2015 Latest Caselaw 3806 ALL

Citation : 2015 Latest Caselaw 3806 ALL
Judgement Date : 3 November, 2015

Allahabad High Court

Syed Mansoor Hasan Rizvi vs Director,Local Bodies,U.P.And 4 ... on 3 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 5729 of 2005
 

 
Petitioner :- Syed Mansoor Hasan Rizvi
 
Respondent :- Director,Local Bodies,U.P.And 4 Others
 
Counsel for Petitioner :- Shafiq Mirza,Sameer Kalia
 
Counsel for Respondent :- C.S.C.,Abhay Kumar,Anuj Kudesia,Anuj Kumar Srivastava,K.Chandra,Ravi Singh,S Kudesia
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri Shafiq Mirza, learned Counsel for the petitioner is reported to be on sanction leave.

Case is adjourned.

Order Date :- 3.11.2015

Arvind

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