Dharmendra Kumar Yadav And 20 Ors vs State Of U.P. And 4 Ors
2014 Latest Caselaw 7207 ALL

Citation : 2014 Latest Caselaw 7207 ALL
Judgement Date : 26 September, 2014

Allahabad High Court

Dharmendra Kumar Yadav And 20 Ors vs State Of U.P. And 4 Ors on 26 September, 2014

Bench: Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 
Civil Misc. Correction Application No. 323428
 
In
 

 
Case :- WRIT - A No. - 51666 of 2014
 

 
Petitioner :- Dharmendra Kumar Yadav And 20 Ors
 
Respondent :- State Of U.P. And 4 Ors
 
Counsel for Petitioner :- H.K. Srivastava
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajan Roy,J.

Application for correction is allowed.

In the third line of second paragraph of the order dated 23.9.2014 in place of word 'Mahrajganj' the word 'Mau' is substituted. It may be read as such.

Order Date :- 26.9.2014

SKS

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