Smt. Vijay vs State Of U.P.
2014 Latest Caselaw 7188 ALL

Citation : 2014 Latest Caselaw 7188 ALL
Judgement Date : 26 September, 2014

Allahabad High Court

Smt. Vijay vs State Of U.P. on 26 September, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 32450 of 2014
 

 
Applicant :- Smt. Vijay
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Kamlendra Singh Jadaun
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Heard Sri Kamlendra Singh Jadaun, learned counsel for the applicant, Sri L.D. Rajbhar, learned A.G.A. for the State and perused the record.

The contraband article which is said to have been recovered from the possession of the applicant is much above the commercial quantity.

List after two weeks.

Order Date :- 26.9.2014

Ajay

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