Shashendra Dwivedi vs The State Of U.P Thru Principal ...
2014 Latest Caselaw 7183 ALL

Citation : 2014 Latest Caselaw 7183 ALL
Judgement Date : 26 September, 2014

Allahabad High Court

Shashendra Dwivedi vs The State Of U.P Thru Principal ... on 26 September, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 5501 of 2014
 

 
Petitioner :- Shashendra Dwivedi
 
Respondent :- The State Of U.P Thru Principal Secy., Home Lucknow And Ors.
 
Counsel for Petitioner :- R.C Tewari
 
Counsel for Respondent :- Govt. Advocate,Rajeev Singh
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

(C. M. Application No. 95703 of 2014)

Heard learned counsel for the petitioner and learned A.G.A. for the State of U.P.

This is an application for correction in the order dated 29.08.2014.

The order dated 29.08.2014 is hereby corrected by mentioning 'Rupendra Pratap Singh @ Sonu Singh' in place of 'Anil Kumar Agarwal' in 13th line of the second page of the order.

This order shall be made part of the order dated 29.08.2014.

Accordingly, the application for correction is allowed.

Order Date :- 26.9.2014

R.K.P.