Smt. Santa Devi And 11 Others vs State Of U.P. And Another
2014 Latest Caselaw 7103 ALL

Citation : 2014 Latest Caselaw 7103 ALL
Judgement Date : 25 September, 2014

Allahabad High Court

Smt. Santa Devi And 11 Others vs State Of U.P. And Another on 25 September, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 52732 of 2014
 

 
Petitioner :- Smt. Santa Devi And 11 Others
 
Respondent :- State Of U.P. And Another
 
Counsel for Petitioner :- Uma Nath Pandey
 
Counsel for Respondent :- C.S.C.,Kuldeep Kumar
 

 
Hon'ble Abhinava Upadhya,J.

As prayed, put up tomorrow as fresh.

Order Date :- 25.9.2014

SKM

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