Citation : 2014 Latest Caselaw 7056 ALL
Judgement Date : 25 September, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 51 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 23100 of 2014 Applicant :- Jai Prakash Nishad Opposite Party :- State Of U.P. Counsel for Applicant :- M.N. Pathak Counsel for Opposite Party :- Govt. Advocate Hon'ble Ramesh Sinha,J.
As prayed, list after two weeks.
Order Date :- 25.9.2014
Ajay
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