Banwari Lal & 2 & Others vs State Of U.P. & 3 Others
2014 Latest Caselaw 6615 ALL

Citation : 2014 Latest Caselaw 6615 ALL
Judgement Date : 18 September, 2014

Allahabad High Court

Banwari Lal & 2 & Others vs State Of U.P. & 3 Others on 18 September, 2014

Bench: Dhananjaya Yeshwant Chandrachud, Chief Justice, Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Chief Justice's Court
 

 
Case :- WRIT - C No. - 34251 of 2014
 

 
Petitioner :- Banwari Lal & 2 & Others
 
Respondent :- State Of U.P. & 3 Others
 
Counsel for Petitioner :- C.S. Agnihotri,Rajeev Trivedi,Rajesh Kumar Tripathi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Dhananjaya Yeshwant Chandrachud,Chief Justice
 
Hon'ble Dilip Gupta,J.

Since a supplementary counter affidavit has just been served on the petitioner and on the request made before the Court, we direct that the petition shall be listed as fresh on 24 September 2014.

Order Date :- 18.9.2014

(Dr. D.Y. Chandrachud, C.J.)

(Dilip Gupta, J.)

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