Sachin vs State Of U.P.
2014 Latest Caselaw 6541 ALL

Citation : 2014 Latest Caselaw 6541 ALL
Judgement Date : 16 September, 2014

Allahabad High Court

Sachin vs State Of U.P. on 16 September, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 22106 of 2014
 

 
Applicant :- Sachin
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Rajesh Pathak,Vijendra Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Learned counsel for the applicant prays for and is granted a week time to file rejoinder affidavit.

List in the next cause list.

Order Date :- 16.9.2014

Ajay

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