Dheeru @ Raj Bahadur vs The D.M., Distt Sitapur And Anr.
2014 Latest Caselaw 6477 ALL

Citation : 2014 Latest Caselaw 6477 ALL
Judgement Date : 15 September, 2014

Allahabad High Court

Dheeru @ Raj Bahadur vs The D.M., Distt Sitapur And Anr. on 15 September, 2014

Bench: Ravindra Singh, Ashwani Kumar Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 8422 of 2014
 

 
Petitioner :- Dheeru @ Raj Bahadur
 
Respondent :- The D.M., Distt Sitapur And Anr.
 
Counsel for Petitioner :- K.K Tewari
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Ashwani Kumar Singh,J.

Heard learned counsel for the petitioner and learned A.G.A.

As prayed by learned A.G.A., put up on 18.9.2014. In the meatntime, learned A.G.A.may file counter affidavit.

Order Date :- 15.9.2014

Download the LatestLaws.com Mobile App