Praveen vs State Of U.P.
2014 Latest Caselaw 6379 ALL

Citation : 2014 Latest Caselaw 6379 ALL
Judgement Date : 11 September, 2014

Allahabad High Court

Praveen vs State Of U.P. on 11 September, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 22454 of 2014
 

 
Applicant :- Praveen
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ashwini Kumar Srivastava,Neeraj Dube
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Sri Ashwini Kumar Srivastava, learned counsel for applicant, is not present even in the revised list.

List after two weeks.

Order Date :- 11.9.2014

Ajay

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