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Udai Veer Singh And 3 Others vs The Addl. Distt. And Session Judge
2014 Latest Caselaw 6359 ALL

Citation : 2014 Latest Caselaw 6359 ALL
Judgement Date : 11 September, 2014

Allahabad High Court
Udai Veer Singh And 3 Others vs The Addl. Distt. And Session Judge on 11 September, 2014
Bench: Abhinava Upadhya



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 48990 of 2014
 

 
Petitioner :- Udai Veer Singh And 3 Others
 
Respondent :- The Addl. Distt. And Session Judge
 
Counsel for Petitioner :- Shyam Sudershan
 

 
Hon'ble Abhinava Upadhya,J.

As prayed, put up on Monday,  i.e., 15.9.2014 as fresh.

Order Date :- 11.9.2014

SKM

 

 

 
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