Pradeep Kumar Mishra vs Ram Kishor And 8 Others
2014 Latest Caselaw 6350 ALL

Citation : 2014 Latest Caselaw 6350 ALL
Judgement Date : 11 September, 2014

Allahabad High Court

Pradeep Kumar Mishra vs Ram Kishor And 8 Others on 11 September, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 2384 of 2014
 

 
Petitioner :- Pradeep Kumar Mishra
 
Respondent :- Ram Kishor And 8 Others
 
Counsel for Petitioner :- Ramesh Chandra Agrahari
 

 
Hon'ble Abhinava Upadhya,J.

Issue notice to the respondents returnable at an early date.

Learned counsel for the petitioner will take steps for service of notice upon the respondents within a week failing which matter will be listed under Chapter XII of the Rules of the Court.

List after service of notice.

Order Date :- 11.9.2014

SKM

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