Vikash Kumar Pandey vs State Of U.P. & 4 Others
2014 Latest Caselaw 6349 ALL

Citation : 2014 Latest Caselaw 6349 ALL
Judgement Date : 11 September, 2014

Allahabad High Court

Vikash Kumar Pandey vs State Of U.P. & 4 Others on 11 September, 2014

Bench: Manoj Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 38868 of 2014
 

 
Petitioner :- Vikash Kumar Pandey
 
Respondent :- State Of U.P. & 4 Others
 
Counsel for Petitioner :- R.J. Shahi,Rajesh Kumar Singh
 
Counsel for Respondent :- C.S.C.,Neeraj Tiwari
 

 
Hon'ble Manoj Misra,J.

Sri Neeraj Tiwari, learned counsel for the respondent has send his illness slip.

List in the next cause list.

Order Date :- 11.9.2014

SKS

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