State Of U.P. (State Appeal) vs Muneshwar @ Musau & Ors.
2014 Latest Caselaw 6303 ALL

Citation : 2014 Latest Caselaw 6303 ALL
Judgement Date : 10 September, 2014

Allahabad High Court

State Of U.P. (State Appeal) vs Muneshwar @ Musau & Ors. on 10 September, 2014

Bench: Ravindra Singh, Ashwani Kumar Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- CRIMINAL APPEAL No. - 1038 of 2014
 

 
Appellant :- State Of U.P. (State Appeal)
 
Respondent :- Muneshwar @ Musau & Ors.
 
Counsel for Appellant :- Govt. Advocate
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Ashwani Kumar Singh,J.

Heard learned A.G.A. and Sri Riyaz Ahmad files memo of appearance on behalf of the accused respondents.

The compliance report of the order dated 4.8.2014 has been received from C.J.M. Bahraich which shows that all the accused respondents have appeared in person in the court of learned C.J.M. Bahraich and they have furnished their bail bonds. They are present in the court, they have been identified by their counsel, their personal appearance is dispensed with till otherwise is not directed.

The lower court record has been received.

Office is directed to proceed further for the purpose of hearing of this appeal.

Order Date :- 10.9.2014

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State Of U.P. (State Appeal) vs Muneshwar @ Musau & Ors.
2014 Latest Caselaw 6303 ALL

LatestLaws Partner Event : IJJ

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

State Of U.P. (State Appeal) vs Muneshwar @ Musau & Ors.2014 Latest Caselaw 6303 ALL

LatestLaws Partner Event : IJJ

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

State Of U.P. (State Appeal) vs Muneshwar @ Musau & Ors.
2014 Latest Caselaw 6303 ALL