M/S Pragati Paper Mills Ltd. vs State Of U.P. And 2 Others
2014 Latest Caselaw 6275 ALL

Citation : 2014 Latest Caselaw 6275 ALL
Judgement Date : 10 September, 2014

Allahabad High Court

M/S Pragati Paper Mills Ltd. vs State Of U.P. And 2 Others on 10 September, 2014

Bench: Amar Saran, Karuna Nand Bajpayee




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 46
 

 
Case :- CONTEMPT APPLICATION (CRIMINAL) No. - 2 of 2014
 

 
Applicant :- M/S Pragati Paper Mills Ltd.
 
Opposite Party :- State Of U.P. And 2 Others
 
Counsel for Applicant :- C.L. Pandey,Ananya Pandey,Ashish Dubey,Rahul Sripat
 
Counsel for Opposite Party :- C.S.C.,Mahesh Narain Singh,Pankaj Kr Shukla,Pankaj Kumar Shukla,Satyam Singh,Sudhir Mehrotra
 

 
Hon'ble Amar Saran,J.

Hon'ble Karuna Nand Bajpayee,J.

Learned A.G.A. has filed a copy of the report in response to our previous orders in sealed cover. The same be kept on record. We have not perused the same today for want of time. The sealed cover has not been opened.

Contemnor is present in Court today. No time remains.

List on 28.10.2014. On that date the contemnor shall again appear.

Order Date :- 10.9.2014

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