Dharmendra Shukla & Another vs State Of U.P. & Another
2014 Latest Caselaw 6271 ALL

Citation : 2014 Latest Caselaw 6271 ALL
Judgement Date : 10 September, 2014

Allahabad High Court

Dharmendra Shukla & Another vs State Of U.P. & Another on 10 September, 2014

Bench: Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?
 
Court No. - 15
 

 
Case :- U/S 482/378/407 No. - 3213 of 2014
 

 
Applicant :- Dharmendra Shukla & Another
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Dharmendra Gupta
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mahendra Dayal,J.

No one appeared on behalf of the applicant in the revised list.

Application under Section 482 Cr.P.C. is dismissed for want of prosecution.

Interim order, if any, stands vacated.

Order Date :- 10.9.2014

Muk

Download the LatestLaws.com Mobile App